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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Haryana - Subsection

Section 201(6) in The Haryana Motor Vehicles Rules, 1993

(6)Limitation as to use _______________________________________________________________________________I/We hereby certify that the Policy to which this certificate relates as well as this certificate of insurance are issued in accordance with the provisions of Chapter XI of the Act.
(Seal) Authorised Insurer.