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[Cites 0, Cited by 0] [Section 7(1C)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1C)(b) in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996

(b)in sub- section (6), the words" as well as the employees' contribution" shall be omitted.