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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(4) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(4)demolition work shall not be carried out unless remedial measures like sheet piling, shoring, bracing or similar other means so as to ensure safety and stability of unsafe adjacent structure from collapsing are taken.