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[Cites 0, Cited by 0] [Section 24B(2)] [Section 24B] [Entire Act]

Union of India - Subsection

Section 24B(2)(b) in The General Insurance Business (Nationalisation) Act, 1972

(b)without prejudice to the generality of the power of the board of directors of the specified insurer under clause (a), all powers exercisable by the Central