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[Cites 0, Cited by 0] [Section 503] [Entire Act]

Bengal Presidency - Subsection

Section 503(b) in Police Regulations, Bengal , 1943

(b)Orders passed by the Superintendent of Railway Police shall be communicated to the Court officer concerned, who shall issue a P.R. slip and take the necessary action and shall inform the Superintendent of Railway Police that he has done so.