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Tripura High Court

Party Name : Arjun Ch. Roy & Ors vs The State Of Tripura & Ors on 10 February, 2017

Bench: T. Vaiphei, S.C.Das

Case No :WP(C) 0000370/2016

 

Party Name : ARJUN CH. ROY & ORS VS THE STATE OF TRIPURA & ORS

 

THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE S.C.DAS

 

112.122.2917,

bn the prayer of Mr. D.K. Biswas, the learned counsel for the private respondents, list it again on

15.02.2017 to enable him to file the affidavit. The interim order will continue until further orders.

Download Date: 8-05-20] 7 15:05 1/1