Tripura High Court
Party Name : Arjun Ch. Roy & Ors vs The State Of Tripura & Ors on 10 February, 2017
Bench: T. Vaiphei, S.C.Das
Case No :WP(C) 0000370/2016 Party Name : ARJUN CH. ROY & ORS VS THE STATE OF TRIPURA & ORS THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE S.C.DAS 112.122.2917, bn the prayer of Mr. D.K. Biswas, the learned counsel for the private respondents, list it again on
15.02.2017 to enable him to file the affidavit. The interim order will continue until further orders.
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