State Consumer Disputes Redressal Commission
Pava Auto Sales vs Shovind Kumar Gupta on 21 April, 2022
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2007/2392 ( Date of Filing : 29 Oct 2007 ) (Arisen out of Order Dated in Case No. of District State Commission) 1. Pava Auto Sales a ...........Appellant(s) Versus 1. Shovind Kumar Gupta a ...........Respondent(s) BEFORE: HON'BLE MR. Rajendra Singh PRESIDING MEMBER HON'BLE MR. SUSHIL KUMAR JUDICIAL MEMBER PRESENT: Dated : 21 Apr 2022 Final Order / Judgement
मौखिक अपील संख्या -2392/2007 पावा आटो सेल्स बनाम शोविन्द कुमार गुप्ता व अन्य 21.04.2022 पुकार की गई। अपीलार्थी की ओर से कोई उपस्थित नहीं है। प्रत्यर्थी की ओर से विद्वान अधिवक्ता श्री नवीन कुमार तिवारी उपस्थित हुए। अत: अपीलार्थी की अनुपस्थिति में प्रस्तुत अपील खारिज की जाती है।
(राजेन्द्र सिंह) (सुशील कुमार) सदस्य सदस्य राकेश, पी0ए0-2 कोर्ट-2 [HON'BLE MR. Rajendra Singh] PRESIDING MEMBER [HON'BLE MR. SUSHIL KUMAR] JUDICIAL MEMBER