Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(2)(b) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992 (b)read the relevant entry in the final electoral roll in full and ask him whether he is the person referred to in that entry;