Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997 13. Hiring charges and POL on vehicles used by- (i)the candidate(ii)by Election agent(iii)by polling agents.(iv)by counting agents.
