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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1) in The M.P. Municipalities (The Conduct of Business of the Mayor-In-Council/President-In-Council and the Powers and Functions of the Authorities) Rules, 1998

(1)The Madhya Pradesh Municipalities (Powers of the Standing Committee and the Procedure for the Conduct of its Business) Rules, 1997;