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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(o) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(o)the form and manner in which and the time by which statistics returns, particulars or statements shall be submitted;