Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in National Company Law Tribunal Rules, 2016 56. Application for execution. - For execution of order passed by the Tribunal, the holder of an order shall make an application to the Tribunal in Form NCLT.8.
