Supreme Court - Daily Orders
Adani M2K Projects Llp vs Sunil Kumar on 10 July, 2024
ITEM NO.133 REGISTRAR COURT. 1 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
CIVIL APPEAL Diary No(s). 8525/2024
ADANI M2K PROJECTS LLP & ANR. Petitioner(s)
VERSUS
SUNIL KUMAR Respondent(s)
Date : 10-07-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Lokesh Bhola, Adv.
Mr. Archit Upadhayay, AOR
Ms. Sanjana Manchanda, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. counsel for the appellant has not filed spare copies.
Registry to process the matter for listing before the Hon’ble Judge in Chambers for necessary directions.
SUJATA SINGH Signature Not Verified Registrar rd Digitally signed by KAVITA PAHUJA Date: 2024.07.13 12:16:37 IST Reason: