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Supreme Court - Daily Orders

Adani M2K Projects Llp vs Sunil Kumar on 10 July, 2024

     ITEM NO.133                         REGISTRAR COURT. 1              SECTION XVII-A

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MS. SUJATA SINGH

     CIVIL APPEAL Diary No(s). 8525/2024

     ADANI M2K PROJECTS LLP & ANR.                                             Petitioner(s)

                                                        VERSUS

     SUNIL KUMAR                                                               Respondent(s)



     Date : 10-07-2024 This petition was called on for hearing today.



     For Petitioner(s)

                                         Mr. Lokesh Bhola, Adv.
                                         Mr. Archit Upadhayay, AOR
                                         Ms. Sanjana Manchanda, Adv.


     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Ld. counsel for the appellant has not filed spare copies.

Registry to process the matter for listing before the Hon’ble Judge in Chambers for necessary directions.

SUJATA SINGH Signature Not Verified Registrar rd Digitally signed by KAVITA PAHUJA Date: 2024.07.13 12:16:37 IST Reason: