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[Cites 0, Cited by 0] [Section 74A(8)] [Section 74A] [Entire Act]

State of Kerala - Subsection

Section 74A(8)(a) in Kerala Factories Rules, 1957

(a)the serial number of the gasholder [vide sub-rule (3) above] and the particulars of manufacture i.e., maker's name, date of manufacture, capacity, number of lifts, pressure thrown by holder when full of gas.