Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh Women's Commission Act, 1998

(1)The Commission may for the purpose of transacting any business before it or for any special issue constitute and adhoc Committee consisting of:-
(a)not more than two members of the Commission;
(b)not more than two experts chosen by the Commission on any particular subject.