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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(i) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(i)An officer appointed to a post after the commencement of these rules shall remain on probation on such post for a period of one year provided that the appointing authority may extend, in any individual case, the period of probation by six months at a time but not exceeding one year in all. The mention of extending their terms of probation shall be intimated by the appointing authority to the officer concerned in writing one month before the date or expiry of the probation period. f