Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(1)(d) in The Coal Mines Regulations, 2017

(d)every heavy earth moving machinery used in opencast workings shall be provided with automatically operated fire detection and suppression device or system: