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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2) in The Punjabi University Act, 1961

(2)The members of the Syndicate, other than ex officio members shall hold office for a period of one year.[Provided that the term of office of the three persons elected by the Senate under clause (ix) of sub-section (1) as it existed immediately before the commencement of the Punjabi University (Amendment) Act, 1969, shall be one year from the date of commencement of the Punjabi University (Amendment) Act, 1970, excluding the period during which they have already been members of the Syndicate after the aforesaid election.] [Proviso added by Punjab Act 7 of 1970, Section 2.]