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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4)(g) in The Rajasthan Housing Board Act, 1970

(g)is a Director or a Secretary, Manager or other salaried officer or employee of any incorporated company which has any share or interest in any contract or employment with, by or on behalf of the Board: