Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(1)The Land Register shall be prepared after local enquiry and check of existing records, if any.