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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1) in Faridabad Metropolitan Development Authority Act, 2018

(1)The State Government may, by notification, declare any area falling within the limits of controlled areas in Faridabad district to be notified area having the potential for urban expansion and the area under any or all of the following local authorities, namely: -
(a)Municipal Corporation, Faridabad;
(b)any Panchayat in Faridabad district in so far as the abadi deh of such Panchayat is concerned.