Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 335 in Rules of the High Court of Judicature for Rajasthan, 1952 335. Paper-book in a reference under section 341 of the Criminal Procedure Code. - In a reference under section 341 of the Code of Criminal Procedure, the paper-book shall, as nearly as may be, as in the case of criminal appeal.
