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[Cites 0, Cited by 2] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(b) in The Orissa Grama Panchayats Act, 1964

(b)declare another candidate to have been duly elected; whichever course appears, in the circumstances of the case to be more appropriate and in either case, may award costs at his discretion.