Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 70 in Tamil Nadu Panchayats (Elections) Rules, 1995

70. Fixing other dates of election for special reason.

- Notwithstanding anything contained in the foregoing rules, the State Election Commission may, for special reasons, empower the District Election Officer to fix dates and periods other than those notified earlier under these rules, for all or any of the stages of any election under the Act.