Delhi High Court - Orders
M/S Adigear International vs Sunita Jain on 3 November, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 172/2020 & CM APPL. 8972/2020
M/S ADIGEAR INTERNATIONAL .....Appellant
Through: Mr. Hrishikesh Baruah, Mr. Gaurav
Vig and Mr. Shubham Agarwal
Advocates.
versus
SUNITA JAIN .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 03.11.2025
No time left.
Re-notify on 17th February 2026.
Interim order, if any, to continue, till the next date of hearing before this court.
ANUP JAIRAM BHAMBHANI, J NOVEMBER 3, 2025/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 22:05:04