Madhya Pradesh High Court
Vivek Ramteke vs The State Of Madhya Pradesh on 27 August, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-4485-2019
The High Court Of Madhya Pradesh
MCRC-4485-2019
(VIVEK RAMTEKE Vs THE STATE OF MADHYA PRADESH)
6
Jabalpur, Dated : 27-08-2019
Shri Siddharth Datt, learned counsel for the applicants.
Shri Pradeep Dwivedi, learned P.L. for the respondent No.1/State.
Shri A.K. Awasthi, learned counsel for the respondent No.2. Case diary is available today. At the request of learned counsel for the applicants, list the matter in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 28/08/2019 10:48:53