Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 40 in The Juvenile Justice (Punjab) Rules, 1987 40. Maintenance of Registers. - The Superintendent shall maintain in his office such registers and forms as may be required by the Chief Inspector from time to time.
