Tripura High Court
Sri Gouranga Debnath vs The State Of Tripura on 9 November, 2017
Author: S. Talapatra
Bench: S. Talapatra
THE HIGH COURT OF TRIPURA
AGARTALA
REV. PET. 29 of 2017
Sri Gouranga Debnath,
son of late Haridhan Debnath,
of Ranirgaon, P.O. Ranirbazar,
Sub-Division- Sadar, District : West Tripura
............Petitioner
- Vs -
1. The State of Tripura,
represented by the Secretary & Commissioner to the
Government of Tripura, Department of Finance, having his
office at New Secretariat Complex, Gorkhabasti, Agartala,
P.O. Kunjaban, P.S. New Capital Complex, Sub-Division-
Sadar, District : West Tripura
2. The Commissioner & Secretary,
Department of Home, Government of Tripura,
Having his office at New Secretariat Complex, Gorkhabasti,
Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-
Division- Sadar, District : West Tripura
3. The Director General of Police,
Government of Tripura, having his office at Police
Headquarters, P.O. Agartala, P.S. West Agartala, Sub-
Division- Agartala, West Tripura
............ Respondents
BEFORE THE HON'BLE MR. JUSTICE S. TALAPATRA For the petitioner : Ms. S. Debgupta, Advocate For the respondents : Mr. T.D. Majumder, G.A. Mr. S. Chakraborty, Addl. G.A. Date of delivery of : 09.11.2017 Judgment and Order Whether fit for reporting : NO Page 1 of 63 Rev. Pet. 29 of 2017 Judgment and Order (Oral) Heard Ms. S. Debgupta, learned counsel appearing for the review petitioner and Mr. T.D. Majumder, learned G.A. and Mr. S. Chakraborty, learned Addl. G.A. appearing for the respondents.
2. Ms. S. Debgupta, learned counsel appearing for the review petitioner has submitted that in the common judgment and order dated 20.02.2017 delivered in WP(C) No.729 of 2016 it has been erroneously observed that the writ petitioners would be entitled to the scale of Rs.2000-4,410/-[the corresponding pre-
revised scale of pay of Rs.1700-3980/-] and its corresponding revised or modified scale by way of movement if the petitioners continued in the post of Sub-Inspector of Police on completion of seventeen years of service without any promotion. For purpose of elucidation, the referred part of the judgment which appears at Page 101 in the said judgment is extracted hereunder :
"It is further declared that on completion of ten years of service, in the scale of pay of Rs.1450-3710/- in the post of Sub-Inspector of Police without any promotion, the petitioners shall be moved the scale of pay of Rs.1700-3980/- or its corresponding scale of pay of Rs.7450-13000/- under the ROP Rules, 1999 [see judgment dated 10.01.2006] and the petitioners would be entitled to the scale of Rs.2000-4410/- and its corresponding revised scales by way of movement if the petitioners continued in the post of Sub-Inspector of Police without any promotion on completion of seventeen years of service without any promotion. Even thereafter, if the petitioners are entitled, they will be entitled to get the benefits of Career Advancement Scheme (modified) with effect from 01.01.1999 under Section 10 of the ROP Rules, 1999."
3. According to Ms. S. Debgupta, learned counsel appearing for the review petitioner, the pay scale mentioned as Rs.2000-4410/- on completion of seventeen years of continuous service without promotion in the grade of Sub-Inspector of Police has not been correctly reflected and for that purpose, she has referred to the Tripura State Civil Services (Revised Pay) Rules, Page 2 of 63 Rev. Pet. 29 of 2017 1999 where it appears that pre-revised pay scale of Rs. 7,450- 13,000 is Rs.2,100-4,530/-. Therefore, any pay scale below Rs.2,100-4,530/- is granted that will bring effect of reduction of pay. That apart, it is admitted position that the scale of pay of Rs.1700-3980/- was revised to Rs.2,100-4,530/-. It is an error apparent on the face of the records. Moreover, Ms. S. Debgupta, learned counsel has referred to the judgment and order dated 28.05.2015 [Shri Ajit Kumar Sinha versus the State of Tripura & Others] which had been referred in the writ petition being WP(C) No. 729 of 2016, from which this review proceeding has emerged.
A relevant part of that judgment [Shri Ajit Kumar Sinha versus the State of Tripura & Others] is reproduced below for reference :
"18. The writ petition is accordingly allowed. The petitioner is entitled to the pay scale of Rs.1,450- 3,710/- w.e.f. 02.12.1987 and he was also entitled to the pay scale of Rs.7,450-13,000/- w.e.f. 02.12.1997 and further graded scale of Rs.10,000-15,100/- w.e.f. 02.12.2004. The respondents are directed to provide the benefits to the petitioner within 3(three) months from today."
4. Ms. S. Debgupta, learned counsel has further submitted that by the office order dated 24.03.2017 [Annexure-B to the Review Petition No.38 of 2017], the government has implemented the said judgment in Sri Ajit Kumar Sinha (supra) as the SLP filed by them in the apex court has been dismissed in the threshold. That apart, the SLP filed by the state respondent against the judgment dated 10.01.2006 as extensively relied in the judgment dated 20.02.2017 has also been dismissed by the apex court. In view of that, Ms. S. Debgupta, learned counsel has submitted that the pay scale for the next movement after 7(seven) years of service in the scale of pay of Rs.2,100-4,530/-
Page 3 of 63Rev. Pet. 29 of 2017 shall be Rs.3000-5000/- and its corresponding pay scale of Rs.10,000-15,100/-. In Ajit Kumar Sinha (supra) those scales were approved and when the SLP was dismissed, the state admittedly implemented the said judgment which is squarely on the same issue and the same post and the pay scale. Ms. Debgupta, learned counsel has further submitted that the said aspect was raised in the writ petition, but could not appropriately be highlighted. There cannot be distinction between the same class of the Sub-Inspector of Police. Hence, it would be appropriate for this court to invoke the review jurisdiction for substantive justice.
5. From the other side, Mr. T. D. Majumder, learned G.A. and Mr. S. Chakraborty, learned Addl. G.A. appearing for the respondents have not challenged the fact of granting the revised scale of Rs.10,000-15,100/- in terms of the said judgment in [Shri Ajit Kumar Sinha versus the State of Tripura & Others] for movement after 7(seven) years of service without promotion in the scale of pay of Rs.7,450-13,000/-. But both Mr. T.D. Majumder, learned G.A. and Mr. S. Chakraborty, learned Addl.
G.A. have raised one question that this observation would go against the provisions of Rule 10 of Tripura State Civil Services (Revised Pay) Rules, 1999 which provides that the movement to the next scale would be accordingly to the pay scale provided in Annexure-A to the said rules, 1999.
6. In reply, Ms. S. Debgupta, learned counsel has submitted that this point was raised and argued by the respondents in Ajit Kumar Sinha (supra) but that was clearly Page 4 of 63 Rev. Pet. 29 of 2017 discarded by this court. That judgment has been affirmed by the apex court by dismissing the SLP preferred by the respondents.
The respondents cannot be allowed to reopen that aspect which has been dwelled upon and determined. Thus, those are in the grade of Sub-Inspector have completed seven years of continuous service without any promotion in the scale of pay of Rs.7,450- 13,000/- would be entitled to movement to the revised pay scale of pay of Rs.10,000-15,100/- in terms of the Tripura State Civil Services (Revised Pay) Rules, 1999 as the advancement of scale.
7. Having regard to all these aspects as aforementioned, this court is persuaded to reframe the paragraph as reproduced hereinabove. The said paragraph shall be as follows :
"It is further declared that on completion of ten years of service, in the scale of pay of Rs.1450-3710/- in the post of Sub-Inspector of Police without any promotion, the petitioners shall be moved to the scale of pay of Rs.1700-3980/- or its corresponding scale of pay of Rs.7450-13000/- under the ROP Rules, 1999 [see the judgment dated 10.01.2006] and the petitioners would be entitled to further advancement in due course on completion of 7(seven) years of continuous service in the grade of Sub-Inspector and in the scale of pay of Rs.7,450-13,000/- to the scale of pay of Rs.3000-5000/- (pre-revised) and its corresponding revised scale of Rs.10,000-15,100/- as rendered by the judgment dated 28.05.2015 delivered in WP(C) No. 259 of 2006[Shri Ajit Kumar Sinha versus The State of Tripura & Others]."
8. The Registry shall substitute by deleting the part as reproduced hereinabove on incorporating the reframed part. As a measure of abundant caution, this order is made part of the judgment and order dated 20.02.2017 which is under review.
Further, a prayer has been made by the petitioner to make a timeframe for payment of the arrears, if any, to the petitioner.
The respondents are therefore directed that they shall make payment of arrear pay and allowances and pass consequential Page 5 of 63 Rev. Pet. 29 of 2017 orders within a period of 6(six) months from the date when the petitioner shall place a copy of this order to the respondents.
Accordingly, this review petition is allowed and disposed of.
It is made further clear that this order shall apply in respect of all the writ petitioners whose writ petitions were disposed of by the said common judgment and order dated 20.02.2017. For purpose of reference, a catalogue of the writ petitions those were disposed by the said common judgment dated 20.02.2017 is enclosed with this order as Annexure-A. Copy of this order be supplied to the learned counsel for the parties for doing the needful.
JUDGE Page 6 of 63 Rev. Pet. 29 of 2017 ANNEXURE-A WP(C) No. 491 of 2016, WP(C) No. 525 of 2016, WP(C) No. 527 of 2016, WP(C) No. 528 of 2016, WP(C) No. 529 of 2016, WP(C) No. 530 of 2016, WP(C) No. 531 of 2016, WP(C) No. 532 of 2016, WP(C) No. 533 of 2016, WP(C) No. 534 of 2016, WP(C) No. 535 of 2016, WP(C) No. 557 of 2016, WP(C) No. 558 of 2016, WP(C) No. 559 of 2016, WP(C) No. 560 of 2016, WP(C) No. 561 of 2016, WP(C) No. 568 of 2016, WP(C) No. 569 of 2016, WP(C) No. 570 of 2016, WP(C) No. 571 of 2016, WP(C) No. 572 of 2016, WP(C) No. 573 of 2016, WP(C) No. 574 of 2016, WP(C) No. 575 of 2016, WP(C) No. 578 of 2016, WP(C) No. 579 of 2016, WP(C) No. 580 of 2016, WP(C) No. 621 of 2016, WP(C) No. 622 of 2016, WP(C) No. 623 of 2016, WP(C) No. 624 of 2016, WP(C) No. 625 of 2016, WP(C) No. 626 of 2016, WP(C) No. 627 of 2016, WP(C) No. 628 of 2016, WP(C) No. 730 of 2016, WP(C) No. 766 of 2016, WP(C) No. 767 of 2016, WP(C) No. 768 of 2016, WP(C) No. 769 of 2016, WP(C) No. 770 of 2016, WP(C) No. 771 of 2016, WP(C) No. 772 of 2016, WP(C) No. 773 of 2016, WP(C) No. 774 of 2016, WP(C) No. 775 of 2016, WP(C) No. 803 of 2016, WP(C) No. 804 of 2016, WP(C) No. 805 of 2016, WP(C) No. 806 of 2016, WP(C) No. 807 of 2016, WP(C) No. 808 of 2016, WP(C) No. 809 of 2016, WP(C) No. 810 of 2016, WP(C) No. 811 of 2016, WP(C) No. 812 of 2016, WP(C) No. 813 of 2016, WP(C) No. 814 of 2016, WP(C) No. 815 of 2016, WP(C) No. 821 of 2016, WP(C) No. 822 of 2016, WP(C) No. 823 of 2016, WP(C) No. 824 of 2016, WP(C) No. 825 of 2016, WP(C) No. 826 of 2016, WP(C) No. 827 of 2016, WP(C) No. 828 of 2016, WP(C) No. 829 of 2016, WP(C) No. 837 of 2016, WP(C) No. 838 of 2016, WP(C) No. 839 of 2016, WP(C) No. 840 of 2016, WP(C) No. 841 of 2016, WP(C) No. 842 of 2016, WP(C) No. 843 of 2016, WP(C) No. 844 of 2016, WP(C) No. 845 of 2016, WP(C) No. 846 of 2016, WP(C) No. 885 of 2016, WP(C) No. 886 of 2016, WP(C) No. 887 of 2016, WP(C) No. 888 of 2016, WP(C) No. 889 of 2016, WP(C) No. 890 of 2016, WP(C) No. 891 of 2016, WP(C) No. 892 of 2016, WP(C) No. 893 of 2016, WP(C) No. 894 of 2016, WP(C) No. 895 of 2016, WP(C) No. 904 of 2016, WP(C) No. 29 of 2017, WP(C) No. 30 of 2017, WP(C) No. 47 of 2017, & WP(C) No. 729 of 2016.
WP(C) No. 491 of 2016Petitioner:
Sri Ajay Mallik, son of late Monomohan Mallik, of Shyamali Bazar, P.O. Kunjaban, P.S. East Agartala, Sub-Division- Agartala, District : West Tripura Page 7 of 63 Rev. Pet. 29 of 2017
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 525 of 2016 Petitioner :
Sri Ratan Kumar Deb, son of late Haripada Deb, of Ramnagar, A.K. Road, P.O. Ramnagar, P.S. West Agartala, Sub-Division - Agartala District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura Page 8 of 63 Rev. Pet. 29 of 2017 WP(C) No. 526 of 2016 Petitioner :
Sri Babul Debnath, son of Bakul Debnath, of Rabindra Nagar, P.O. Renter's Colony, P.S. East Agartala, Sub-Division - Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 527 of 2016 Petitioner :
Sri Binoy Saha son of late Makhan Lal Saha, resident of A.D. Nagar Police Quarter NO. C/50, P.O. & P.S. A.D. Nagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 9 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 528 of 2016 Petitioner :
Sri Jiban Saha, son of late Nanigopal Saha, resident of Police Quarter Head Quarter Complex No.C/40, Fire Service Chowmhani, P.O. Agartala, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 529 of 2016 Petitioner :
Jahangir Hossen, son of late Seikh Ahmed, resident of North Chandrapur, P.O. South Chandrapur, P.S. R.K. Pur, District : Gomati, Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his Page 10 of 63 Rev. Pet. 29 of 2017 office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 530 of 2016 Petitioner :
Sri Ranendu Kishore Bhattacharjee, son of late Rabindra Kumar Bhattacharjee, of Milan Chakra(T.V. Station), P.O. & P.S. A.D. Nagar, Sub-Division - Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 531 of 2016 Petitioner :
Sri Jagadish Paul, Son of late Jatindra Mohan Paul, Resident of Netaji Palli, Badharghat, District: West Tripura, P.O. Madhu ban(Dukli), Pin : 799003 Page 11 of 63 Rev. Pet. 29 of 2017
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 532 of 2016 Petitioner :
Sri Tushar Kanti Datta, son of late Lal Mohan Datta, of Dhaleswar Road No.6, P.O. Dhaleswar, P.S. West Agartala, Sub-Division - Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 533 of 2016 Page 12 of 63 Rev. Pet. 29 of 2017 Petitioner :
Sri Jayanta Nath, son of late Jatindra Nath, of A.D. Nagar Police Quarter, P.O. & P.S. A.D. Nagar, Sub-Division - Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 534 of 2016 Petitioner :
Sri Phani Bhusan Das, son of late Atal Behari Das, resident of Chakbasti, Haripur, P.O. Kaiyadepha, P.S. Bishalgarh, District : Sepahijala
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 13 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 535 of 2016 Petitioner :
Sri Mihir Kumar Nath, son of late Sachindra Kumar Nath, resident of North Badharghat, P.O. & P.S. A.D. Nagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 557 of 2016 Petitioner :
Sri Biswajit Ghosh, son of late Narendra Chandra Ghosh, resident of Dhaleswar Road No.3, P.O. Dhaleswar, P.S. East Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his Page 14 of 63 Rev. Pet. 29 of 2017 office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 558 of 2016 Petitioner :
Sri Tapan Kumar Biswas, son of late Jatindra Nath Biswas, of Gurkhabasti, P.O. Kathalbagan, P.S. New Capital Complex, Sub-Division - Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 559 of 2016 Petitioner :
Smt. Shibani (Brahma) Bhattacharjee, wife of Sri Ranendu Kishore Bhattacharjee, of Milan Chakra, P.O. & P.S. A.D. Nagar, Sub-Division - Agartala, District : West Tripura Page 15 of 63 Rev. Pet. 29 of 2017
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 560 of 2016 Petitioner :
Sri Pranjoy Roy, son of late Haradhan Roy, resident of Village & P.O. West Noabadi, P.S. Bodhjungnagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 561 of 2016 Page 16 of 63 Rev. Pet. 29 of 2017 Petitioner :
Sri Pradip Chaudhuri, son of late Radha Raman Choudhuri of Milan Sangha (North Badharghat), P.O. & P.S. A.D. Nagar, Sub-Division - Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 568 of 2016 Petitioner :
Sri Biswajit Das, son of late Anil Kumar Das, of Ramnagar Road No. 4/5, P.O. Ramnagar, P.S. West Agartala, Sub-Division - Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 17 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 569 of 2016 Petitioner :
Sri Badal Kumar Rakshit, son of late Rajmohan Rakshit, resident of Sekerkote, P.O. & P.S. Amtali, District : Sepahijala, Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 570 of 2016 Petitioner :
Sri Narayan Chandra Saha, son of late Birendra Kumar Saha, resident of Palace Compound(East), Agartala, P.O. Agartala, P.S. East Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, Page 18 of 63 Rev. Pet. 29 of 2017 P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 571 of 2016 Petitioner :
Sri Babul Das, son of late Manindra Kumar Das, resident of Chitta Ranjan, Near Gedu Miah Maszid, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 572 of 2016 Petitioner :
Sri Shyambabu Sinha, son of late Upendra Sinha, resident of Abhoynagar, P.O. Abhoynagar, P.S. East Agartala, Page 19 of 63 Rev. Pet. 29 of 2017 District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 573 of 2016 Petitioner :
Ruhul Alam, son of Ali Ahmed, resident of Arabinda Nagar, P.O. Purathal, Rajnagar, P.S. Bishalgarh, District : Sepahijala, Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura Page 20 of 63 Rev. Pet. 29 of 2017 WP(C) No. 574 of 2016 Petitioner :
Sri Sankar Lal Purkayastha, son of Sri Nanda Lal Purkayastha, resident of Gitanjali Apartment, Flat No. F/6, HGB Road (Extn), Agartala, P.O. Agartala, P.S. West Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 575 of 2016 Petitioner :
Sri Saroj Bhattacharjee, son of Sri Samarendra Narayan Bhattacharjee, resident of Bhati Abhoynagar, Agartala, P.O. Agartala, P.S. West Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 21 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 578 of 2016 Petitioner :
Sri Dilip Ghosh, son of late Harendra Kumar Ghosh, resident of Police Complex, A.D. Nagar, Quarter No. Type-III, C-12, P.O. & P.S. A.D. Nagar, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 579 of 2016 Petitioner :
Sri Rajib Saha, son of late Santosh Chandra Saha, resident of Kashari Patti, Agartala, P.O. Agartala, P.S. West Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, Page 22 of 63 Rev. Pet. 29 of 2017 represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 580 of 2016 Petitioner :
Sri Sibu Chandra Dey, son of late Dwarika Mohan Dey, resident of Village M.B.C. Nagar, P.O. Chittamara, P.S. Belonia, District : South Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 621 of 2016 Petitioner :
Sri Sadhan Datta, son of late Sachindra Kumar Datta, Page 23 of 63 Rev. Pet. 29 of 2017 resident of Sonamura Chowmuhani, Udaipur, P.S. R.K. Pur, District : Gomati, Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 622 of 2016 Petitioner :
Sri Pradip Kumar Das, son of late Pramode Chandra Das, resident of Madhya Badharghat, North side of Ramthakur College, P.O. & P.S. A.D. Nagar, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura Page 24 of 63 Rev. Pet. 29 of 2017 WP(C) No. 623 of 2016 Petitioner :
Sri Rabindra Kumar Bhowmik, son of late Gopal Krishna Bhowmik, resident of Chanban, P.S. R.K. Pur, District : Gomati, Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 624 of 2016 Petitioner :
Sri Bipul Gon Choudhury, son of late Haripada Gon Choudhury, resident of 75, H.G.B. Road, Melarmath, P.O. Agartala, P.S. West Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 25 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 625 of 2016 Petitioner :
Sri Sudip Dhar, son of late Sachindra Kumar Dhar, resident of West Pratapgarh, P.O. & P.S. A.D. Nagar, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 626 of 2016 Petitioner :
Sri Ranendra Narayan Das, son of late Rasamoy Das, Resident of A.D. Nagar Road No.1, P.O. & P.S. A.D. Nagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, Page 26 of 63 Rev. Pet. 29 of 2017 represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 627 of 2016 Petitioner :
Sri Arun Roy, son of late Ramani Mohan Roy, resident of New Gangail Road, Town Pratapgarh, P.S. East Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 628 of 2016 Page 27 of 63 Rev. Pet. 29 of 2017 Petitioner :
Sri Niresh Dey, son of late Satish Chandra Dey, resident of Ramnagar Road No. 6, P.O. Ramnagar, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 730 of 2016 Petitioner :
Shri Amar Kishore Datta @ Amar Krishna Datta, son of late Mahendra Kumar Datta, resident of Sri Nagar Road No.5, P.O. A.D. Nagar, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura Page 28 of 63 Rev. Pet. 29 of 2017
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 766 of 2016 Petitioner :
Sri Asish Ranjan Banik, son of late Sudhir Ranjan Banik, resident of Surjyapara, P.O. & P.S. A.D. Nagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 767 of 2016 Petitioner :
Sri Amalendu Dhar, son of late Nripendra Chandra Dhar, resident of Sakaibari Road (Netaji Road), P.O. & P.S. Dharmanagar, District : North Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura Page 29 of 63 Rev. Pet. 29 of 2017
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 768 of 2016 Petitioner :
Sri Sanat Kumar Paul, son of late Rohini Kumar Paul, resident of College Tilla, P.S. East Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 769 of 2016 Petitioner :
Sri Santosh Chowdhury, son of late Satyendra Chowdhury, resident of Madhya Laxmibill, P.O. Purba Laxmibill & P.S. Bishalgarh, District : Sepahijala, Tripura Page 30 of 63 Rev. Pet. 29 of 2017
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 770 of 2016 Petitioner :
Sri Nalini Ranjan Das, son of late Nilratan Das, resident of Azadhind Road, P.O. Dhaleswar, P.S. East Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura Page 31 of 63 Rev. Pet. 29 of 2017 WP(C) No. 771 of 2016 Petitioner :
Sri Shibu Chanda, son of late Nani Gopal Chanda, resident of P.O. & P.S. Kakraban, District : Gomati, Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 772 of 2016 Petitioner :
Sri Samir Chandra Majumder, son of late Atul Chandra Majumder, resident of near Dhaleswar H.S. School, P.O. Agartala College, P.S. East Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura Page 32 of 63 Rev. Pet. 29 of 2017
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 773 of 2016 Petitioner :
Sri Himangshu Roy, son of Sri Khirmohan Roy, resident of Dhaleswar, P.O. Dhaleswar, P.S. East Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 774 of 2016 Petitioner :
Sri Ranjit Chandra Das, son of late Krishna Mohan Das, resident of Vidyasagar Road, Jogendranagar, P.O. Jogendra Nagar, P.S. East Agartala, District : West Tripura Page 33 of 63 Rev. Pet. 29 of 2017
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 775 of 2016 Petitioner :
Sri Dilip Kumar Bhowmik, son of late Debendra Chandra Bhowmik, resident of Village & P.O. Noagaon, Krishna Nagar, P.S. New Capital Complex, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, Page 34 of 63 Rev. Pet. 29 of 2017 P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 803 of 2016 Petitioner :
Sri Rajib Debnath, son of Sri Gopal Debnath, resident of Village - Sonamura, P.O. Rajarbagh, P.S. Radha Kishorepur, District : Gomati, Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 804 of 2016 Petitioner :
Sri Amiya Chowdhury, son of late Prafullya Kumar Chowdhury, resident of Ujan Abhoynagar, P.S. New Capital Complex, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura Page 35 of 63 Rev. Pet. 29 of 2017
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 805 of 2016 Petitioner :
Sri Naru Gopal Deb, son of Sri Sachindra Chandra Deb, resident of Village- Barabil, P.O. Singhicherra, P.S. Khowai, District : Khowai, Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 806 of 2016 Petitioner :
Sri Kishore Kumar Das, son of late Sachindra Kumar Das, resident of Village - East Dukli, P.O. East Pratapgarh, Page 36 of 63 Rev. Pet. 29 of 2017 District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 807 of 2016 Petitioner :
Sri Benu Lal Kar, son of late Sital Chandra Kar, resident of Ramnagar Road No.4, Near Sankar Chowmuhani, P.O. Ramnagar, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, Page 37 of 63 Rev. Pet. 29 of 2017 having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 808 of 2016 Petitioner :
Sri Subhrangshu Bhattacharya, son of late Bishnu Pada Bhattacharya, resident of Village & P.O. Jogendranagar, P.S. East Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 809 of 2016 Petitioner :
Sri Jayanta Kumar Roy, son of late Benode Behari Roy, resident of Badharghat Matri Palli, P.O. Siddhi Ashram, P.S. A.D. Nagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura Page 38 of 63 Rev. Pet. 29 of 2017
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 810 of 2016 Petitioner :
Sri Badal Datta, son of late Gopal Chandra Datta, resident of A.D. Nagar Road No.1, P.O. & P.S. A.D. Nagar, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 811 of 2016 Petitioner :
Sri Manash Paul, son of late manic Lal Paul, resident of Ramnagar Road No.1, Near Shantitala, P.O. Ramnagar, P.S. West Agartala, District : West Tripura Page 39 of 63 Rev. Pet. 29 of 2017
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 812 of 2016 Petitioner :
Sri Sanjit Sen, son of Sri Sadananda Sen, resident of Village & P.O. Nalchar, P.S. Melagarh, District : Sepahijala,Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura Page 40 of 63 Rev. Pet. 29 of 2017 WP(C) No. 813 of 2016 Petitioner :
Sri Indrajit Singha, son of late Babulok Singha, resident of Milan Sangha, Near Government Press, P.O. & P.S. A.D. Nagar,Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 814 of 2016 Petitioner :
Sri Ratan Majumder, son of late Jogendra Chandra Majumder, resident of Village- West Bank of Amar Sagar, Devi Para, P.O. & P.S. R.K. Pur, Udaipur, District : Gomati, Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 41 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 815 of 2016 Petitioner :
Sri Swapan Sarkar son of Sri Jitendra Kumar Sarkar, resident of Village & P.O. Kalikrishna Nagar, P.S. Jatrapur, Sonamura, District : Sepahijala,Tripura Present Address : A.D. Nagar Police Quarter Complex, Quarter No. 90, Type-III, P.O. & P.S. A.D. Nagar, Agartala, West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 821 of 2016 Petitioner :
Shri Matilal Bhattacharjee, son of late Trailokyeswar Bhattacharjee, of West Pratapgarh, P.O. & P.S. A.D. Nagar, Agartala, District : West Tripura Page 42 of 63 Rev. Pet. 29 of 2017
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 822 of 2016 Petitioner :
Sri Nepal Chandra Deb, son of late Surendra Chandra Deb, resident of West Pratapgarh, near Amader Club, P.S. A.D. Nagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 823 of 2016 Page 43 of 63 Rev. Pet. 29 of 2017 Petitioner :
Sri Subrata Debnath, son of Sri Gouranga Chandra Debnath, resident of Village- Briddhanagar, P.O. & P.S. Ranirbazar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 824 of 2016 Petitioner :
Sri Satya Bikas Biswas, son of late Jatindra Mohan Biswas, resident of A.D. Nagar Police Line, P.O. & P.S. A.D. Nagar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 44 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 825 of 2016 Petitioner :
Shri Debasish Banerjee, son of Sri Debabrata Banerjee, resident of Krishnanagar, Kadamtali, P.O. Agartala, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 826 of 2016 Petitioner :
Shri Priya Lal Majumder, son of late Barada Kanta Majumder, resident of Ker Chowmuhani, P.O. Ramnagar, P.S. West Agartala, District : West Tripura
-V E R S U S-Page 45 of 63
Rev. Pet. 29 of 2017 Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 827 of 2016 Petitioner :
Sri Biswajit Saha son of late Nani Gopal Saha, resident of Ramakrishna Mission Road Extension, Town Bardowali, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 828 of 2016 Page 46 of 63 Rev. Pet. 29 of 2017 Petitioner :
Sri Tarun Kumar Das, son of late Sachindra Kumar Das, resident of Village-East Dukli, P.O. East Pratapgarh, P.S. East Agartala, Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 829 of 2016 Petitioner :
Sri Ratan Kumar Das, Son of late Sachindra Kumar Das, Resident of Village-Est Dukli, P.O. East Pratapgarh, P.S. East Agartala, Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, Page 47 of 63 Rev. Pet. 29 of 2017 having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 837 of 2016 Petitioner :
Sri Dilip Bhattacharjee, son of late Debendra Chandra Bhattacharjee, of Shyamali Bazar, P.O. Kunjaban, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 838 of 2016 Petitioner :
Sri Sudarsan Bhattacharjee, son of late Meghanada Bhattacharjee, care of Manab De of Ramnagar Road No. 4, P.O. Ramnagar, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:Page 48 of 63
Rev. Pet. 29 of 2017
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 839 of 2016 Petitioner :
Sri Pradip Chakraborty, son of late Jitendra Chakraborty, near Prafulla Market, Opposite of Itorma Co. OP, 18 Sakuntala Road, P.O. Agartala, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 840 of 2016 Page 49 of 63 Rev. Pet. 29 of 2017 Petitioner :
Sri Sudip Chakraborty, son of late Malin Ranjan Chakraborty College Tilla, P.O. College Tilla, Agartala, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 841 of 2016 Petitioner :
Sri Prankrishna Saha, son of late Bhabani Mohan Saha, West Pratapgarh(Ramthakur Palli), P.O. A.D. Nagar, Agartala, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura Page 50 of 63 Rev. Pet. 29 of 2017
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 842 of 2016 Petitioner :
Sri Partha Gan Chowdhury, son of Nirapada Chowdhury of Palace Compound, P.O. Agartala, Sub-Division- Sadar, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 843 of 2016 Petitioner :
Sri Kumud Ranjan Datta, son of late Lalit Kishore Datta, of South side of Abhoynagar Senior Basic School, P.O. Ujan Abhoynagar, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his Page 51 of 63 Rev. Pet. 29 of 2017 office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 844 of 2016 Petitioner :
Sri Ajit Dasgupta, son of late Phanish Dasgupta, 180 Ram Krishna Mission Palli Road, P.O. Agartala, P.S. East Agartala, Sub-Division- Sadar, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 845 of 2016 Petitioner :
Sri Dilip Kumar Deb, son of late Narendra Chandra Deb Page 52 of 63 Rev. Pet. 29 of 2017 of North Badharghat (Near Unnayan Sangha), Debalaya, P.O. A.D. Nagar, Agartala, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 846 of 2016 Petitioner :
Sri Shanti Ranjan Das, son of late Citta Ranjan Das of Shyamali Bazar, P.O. Kunjaban, Sub-Division- Sadar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, Page 53 of 63 Rev. Pet. 29 of 2017 having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 885 of 2016 Petitioner :
Shri Ranjit Kumar Datta, son of late Chakradhar Datta, resident of Shaltilla, P.O. & P.S. Belonia, District : South Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 886 of 2016 Petitioner :
Shri Bhaskar Chakraborty, son of late Ram Narayan Chakraborty, resident of A.D. Nagar Road No. 6, P.O. A.D. Nagar, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura Page 54 of 63 Rev. Pet. 29 of 2017
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 887 of 2016 Petitioner :
Shri Ratan Kumar Deb, son of late Anil Chandra Deb, resident of Vivekananda Lane, A.D. Nagar Road No.5, P.O. & P.S. A.D. Nagar, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 888 of 2016 Petitioner :
Shri Nirmal Chandra Saha, son of late Nagendra Chandra Saha, resident of College Tilla, P.O. Agartala College, Page 55 of 63 Rev. Pet. 29 of 2017 P.S. West Agartala, District : West Tripura
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Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 889 of 2016 Petitioner :
Shri Swapan Kumar Dey, son of late Upendra Kumar Dey, resident of A.D. Nagar Road No.1(Baganbari), P.O. A.D. Nagar, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Page 56 of 63 Rev. Pet. 29 of 2017 Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 890 of 2016 Petitioner :
Shri Sudhir Chandra Biswas, son of late Upendra Kumar Biswas, resident of Srinagar Road No. 4, P.O. & P.S. A.D. Nagar, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 891 of 2016 Petitioner :
Shri Bhabesh Ranjan Choudhury, son of late Bama Charan Choudhury, resident of Netaji Road, behind Fire Service Station, P.O. Dharmanagar, District : North Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura Page 57 of 63 Rev. Pet. 29 of 2017
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 892 of 2016 Petitioner :
Shri Debashish Lodh, son of late Kshirode Mohan Lodh, resident of Kshirode Mohan Lodh Lane, Master Para, P.O. Agartala, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 893 of 2016 Petitioner :
Shri Upendra Chandra Biswas, son of late Biswambar Chandra Biswas, resident of Nimbark, P.O. ONGC Colony, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, Page 58 of 63 Rev. Pet. 29 of 2017 represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 894 of 2016 Petitioner :
Shri Purnendu Datta, son of late Pyarimohan Datta, care of Biswa Ranjan Adhikari, resident of Ramnagar Road No.9, P.O. Ramnagar, P.S. West Agartala, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 895 of 2016 Petitioner :
Haripada Bhattacharjee, Page 59 of 63 Rev. Pet. 29 of 2017 son of late Suresh Chandra Bhattacharjee, resident of Ramnagar Road No.10, P.O. Ramnagar, Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 904 of 2016 Petitioner :
Sri Rathindra Chandra Ghosh, son of late Nibaran Chandra Ghosh, resident of West Joynagar, P.O. Agartala, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, Page 60 of 63 Rev. Pet. 29 of 2017 P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 29 of 2017 Petitioner :
Sri Sujit Kumar Das, son of late Suresh Chandra Das, resident of Ramnagar Road No.4, Sankar Chowmuhani (near Suniti Biyebari), P.O. Ramnagar, P.S. West Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 30 of 2017 Petitioner :
Sri Ranadeb Das, son of late Khsirode Ranjan Das, resident of Quarter No. 17/Type-III, Kunjaban Township Government Quarter, P.O. Kunjaban, Shyamalibazar, P.S. East Agartala, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura Page 61 of 63 Rev. Pet. 29 of 2017
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 47 of 2017 Petitioner :
Sri Manindra Debnath, son of late Krishna Kanta Debnath, resident of Village-Assampara, P.O. & P.S. Ranirbazar, District : West Tripura
-V E R S U S-
Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura WP(C) No. 729 of 2016 Petitioner :
Sri Gouranga Debnath, son of Haridhan Debnath, of Ranirgaon, P.O. Ranirbazar, Sub-Division - Sadar, District : West Tripura
-V E R S U S-Page 62 of 63
Rev. Pet. 29 of 2017 Respondents:
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division -
Sadar, District : West Tripura
2. The Commissioner & Secretary, Department of Home, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub- Division - Sadar, District : West Tripura
3. The Director General of Police, Government of Tripura, having his office at Police Head Quarters, P.O. Agartala, P.S. West Agartala, Sub-Division - Agartala, West Tripura Sabyasachi.B Page 63 of 63 Rev. Pet. 29 of 2017