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State of Punjab - Section

Section 8 in The Punjab School Education Board (Medical Attendance) Regulations, 1979

8.

On being referred by the Medical Officer of the Board to the General Hospital, Chandigarh, Post-Graduate Institute of Medical Examination and Research, Chandigarh or any other hospital in Punjab or New Delhi for X-ray, screening, laboratory examination, electro-cardiography, etc., all the expenses incurred by an employee will be re-imbursed by the Board.