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Madhya Pradesh High Court

Ramjan Khan & Ors. vs Buland Kuan Masjid Committee & Ors. on 25 January, 2024

                                                     1
                              IN THE HIGH COURT OF MADHYA PRADESH
                                           AT JABALPUR
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE RAJENDRA KUMAR VANI
                                          ON THE 25 th OF JANUARY, 2024
                                          SECOND APPEAL No. 165 of 2000

                         BETWEEN:-
                         1.    RAMJAN KHAN S/O KHUDABAKSHA, AGED 59
                               YRS, R/O KHANDWA (MADHYA PRADESH)

                         2.    ABDUL S/O JUMMAKHAN, AGED ABOUT 39
                               Y E A R S , R/O KHARKALAN TEH. HARSUD,
                               DISTRICT KHANDWA (MADHYA PRADESH)

                         3.    MANGU S/O JUMMA KHAN, AGED ABOUT 35
                               Y E A R S , R/O        KHARKALAN,   TEHSIL
                               H A R S U D , DISTRICT   KHANDWA  (MADHYA
                               PRADESH)




                         4.    SMT. UTPATTA BAI W/O MAJIDKHAN DAUGHTER
                               OF KHUDABAKSH, AGED ABOUT 40 YEARS, R/O
                               KHARKALAN TEH. HARSUD,DISTRICT KHANDWA
                               (MADHYA PRADESH)

                         5.    SMT. HALIMA BAI W/O ABDUL GAPHOOR &
                               DAUGHTER OF KHUDABAKSHA, AGED ABOUT 47
                               YEARS, R/O GHASPURA, NAISABADI, KHANDWA
                               (MADHYA PRADESH)

                                                                            .....APPELLANTS
                         (NONE )

                         AND
                         1.    BULAND     KUAN   MASJID    COMMITTEE
                               GHASPURA, KHANDWA THROUGH SHEKHA
                               NASIR, S/O SHEKHA ABDUL, R/O GHASPURA,
                               KHANDWA (MADHYA PRADESH)

                         2.    ISHAKBHAI S/O HAAJI SUBHAN TEJI, AGED
                               ABOUT 58 YEARS, BULAND KUWAN MASJID
                               GHASPURA, (MADHYA PRADESH)

Signature Not Verified
Signed by: MONIKA
CHOURASIA
Signing time: 2/3/2024
3:24:13 PM
                                                     2
                         3.    ABDUL GAPHOOR S/O MUNAVWAR, AGED ABOUT
                               45 YEARS, BULAND KUWAN MASJID GHASPURA,
                               KHANDWA (MADHYA PRADESH)

                         4.    ABDUL RASID S/O SHRI ABDUL NASIR, AGED
                               ABOUT 45 YEARS, BULAND KUWAN MASJID
                               GHASPURA, KHANDWA (MADHYA PRADESH)

                         5.    MIRJA MUSTAK S/O MIRJA AHMAD, AGED
                               ABOUT 47 YEARS, BULAND KUWAN MASJID
                               GHASPURA, KHANDWA (MADHYA PRADESH)

                         6.    YUSUF S/O HUSSAIN TAIJI, AGED ABOUT 43
                               YEAR S, BULAND KUWAN MAJJID, GHASPURA,
                               KHANDWA (MADHYA PRADESH)

                         7.    MUKTYAR MASTER S/O NOT KNOWN, AGED
                               ABOUT 45 YEARS, BULAND KUWAN MASJID
                               GHASPURA, KHANDWA (MADHYA PRADESH)

                         8.    ASHARRAPHA BABU S/O SHEKHA IBRAHIM,
                               AGED ABOUT 43 YEARS, BULAND KUWAN MASJID
                               GHASPURA, KHANDWA (MADHYA PRADESH)

                         9.    SOHRAB S/O ISHAK, AGED ABOUT 41 YEARS,
                               BULAND KUWAN MASJID GHASPURA, KHANDWA
                               (MADHYA PRADESH)

                         10.   STATE OF M.P. THROUGH COLLECTOR, EAST
                               NIMAR, KHANDWA (MADHYA PRADESH)

                         11.   ILLAHIBUKSHA        S/O KHUDABAKSHA, AGED
                               ABOUT    45         YEARS, KHANDWA (MADHYA
                               PRADESH)

                                                                                         .....RESPONDENTS
                         (BY MS. SEEMA SAHU - PANEL LAWYER)

                               T h is appeal coming on forhearing this day, t h e cou rt passed the
                         following:
                                                              ORDER

Earlier also on 14/6/2023, no one had appeared on behalf of the appellants. It appears that the appellants have lost their interest to prosecute this second appeal.

The second appeal is accordingly dismissed for want of prosecution.

(RAJENDRA KUMAR VANI) JUDGE m/-