Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The National Co- Operative Development Corporation (Amendment) Act, 2002

(b)" Central Warehousing Corporation" means the Central Warehousing Corporation established under sub- section (1) of section 3 of the Warehousing Corporations Act, 1962 (58 of 1962 );