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State of Madhya Pradesh - Section

Section 7 in The M.P. Krishik Pashu Parirakshan Adhiniyam, 1959

7. Prohibition of sale, purchase or otherwise disposal of cows, calves of cows or calves of she-buffaloes.

- No person shall purchase, sell or otherwise, dispose of or offer to purchase, sell or otherwise dispose of or cause to be purchased, sold or otherwise disposed of cows, calves of cows or calves of she-buffaloes for slaughter or knowing or having reason to believe that such cattle shall be slaughtered.