Delhi High Court - Orders
Har Kaur Chadha & Anr vs Nct Of Delhi & Anr on 20 February, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11498/2016
HAR KAUR CHADHA & ANR ..... Petitioners
Through: Ms. Meenakshi Chatterjee, Advocate.
versus
NCT OF DELHI & ANR ..... Respondents
Through: Mr. Anand V. Khatri, Advocate with
Ms. Surbhi Shekhar, Advocate for
R-1.
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 20.02.2019 An adjournment slip has been circulated on behalf of the petitioners after taking no objection from the other side.
Renotify on 29.07.2019.
I.S.MEHTA, J FEBRUARY 20, 2019 nd