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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(2)(h) in Bihar Power Alcohol Act, 1948

(h)provide for testing and certification of denaturants, power alcohol and mixture of petrol or petroleum with power alcohol, the establishment of a laboratory or laboratories for testing power alcohol, denaturants or such mixture and the fees that may be charged for the same;