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State of West Bengal - Section

Section 8 in The West Bengal Agricultural Credit Operations Act, 1973.

8. Amendment of section 8 of Act 32 of 1956. -

For the purposes of this Act any reference to Court in section 8 of the Hindu Minority and Guardianship Act, 1956 shall be construed as reference to the Collector and the appeal against the order of the Collector shall lie to the Commissioner.