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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(b) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962

(b)the price of energy consumed in relation to the total cost of the manufacture or production, of the principal product in any industrial undertaking owned or controlled by such class of persons;