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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(5) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(5)The money receipt book and the cash book should be maintained and countersigned daily by the Manager/Nizarat Officer of the concerned Special C.H./C.Hs., respectively.