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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2)(i) in The M.P. Civil Services (Conduct) Rules, 1965

(i)[Rs. 1500.00] [Substituted by Notification No. C-5-2-85-3-I, dated 25-4-86.] in the case of the Government servant holding any Class I or Class II post;