.-(1) The person in charge of loading explosives into a vehicle or aircraft for carriage shall ensure that the explosives are stowed in such a manner that-(a)during normal course of transport they will not move and will be protected against friction and bumping; and(b)should it become necessary to unload any of the explosives, those remaining can be restowed with as little disturbance as possible.(2)No person shall load or unload explosives onto or from a licensed vehicle, except when the engine of the vehicle is stopped, the wheels choked and the hand brake applied.
