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Calcutta High Court

Habbard Farms Inc & Anr vs Arambag Hatcheries Ltd on 12 January, 2011

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                              GA No. 4137 of 1996
                              CS No. 313A of 1996

                         IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction

                                  ORIGINAL SIDE



                           HABBARD FARMS INC & ANR.

                                     Versus

                            ARAMBAG HATCHERIES LTD


        BEFORE:
       The Hon'ble JUSTICE SANJIB BANERJEE

Date : January 12, 2011.

The Court : None appears in support of the application even at the second call. The matter had earlier appeared in the warning list of January 5, 2011. It is evident that the petitioner is not desirous of proceeding with the application. G.A.No.4137 of 1996 is dismissed for default. Interim order, if any, stands vacated. There will be no order as to costs.

(SANJIB BANERJEE, J.) A/s.