Calcutta High Court
Habbard Farms Inc & Anr vs Arambag Hatcheries Ltd on 12 January, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 4137 of 1996
CS No. 313A of 1996
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HABBARD FARMS INC & ANR.
Versus
ARAMBAG HATCHERIES LTD
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : January 12, 2011.
The Court : None appears in support of the application even at the second call. The matter had earlier appeared in the warning list of January 5, 2011. It is evident that the petitioner is not desirous of proceeding with the application. G.A.No.4137 of 1996 is dismissed for default. Interim order, if any, stands vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) A/s.