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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(v) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(v)To regulate conditions of service of teachers of such colleges including the grant of leave with or without allowances and the constitution of pension, insurance and provident funds for the benefit of such teaches ; and