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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(7) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(7)The registers and other records relating to an establishment and are required to be maintained under the Act or these rules, shall be maintained legibly in Tamil.