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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(4) in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012

(4)The licensee shall also affix each sealed bottle of the Ready to Drink alcoholic beverage with the hologram supplied by the Excise Officer.Part -VI Provisions Relating To Regulation and Supervision