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Supreme Court - Daily Orders

V. Sudha Soman vs Vasudevan Soman on 11 July, 2022

Bench: Dinesh Maheshwari, Aniruddha Bose

     ITEM NO.6                           COURT NO.13               SECTION XI-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petitions for Special Leave to Appeal (C)             Nos.   9623-9624/2022

     (Arising out of impugned final judgment and order dated 30-01-2020
     in MATAP No. 709/2011 30-01-2020 in MATAP No. 294/2013 passed by
     the High Court of Kerala at Ernakulam)

     V. SUDHA SOMAN                                                 Petitioner(s)

                                                 VERSUS

     VASUDEVAN SOMAN & ORS.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.77161/2022-EXEMPTION FROM FILING
     O.T. )

     Date : 11-07-2022 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                   Mr. Abhilash M.R., Adv.
                                         Mr. Sayooj Mohandas. M., Adv.
                                         Mr. Sandeep Singh, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Tag with SLP(C) No. 26940 of 2019.

(NEETA SAPRA) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2022.07.11 18:54:20 IST Reason: