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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Madhya Pradesh - Subsection

Section 103(1a) in The M.P. Motor Vehicles Rules, 1994

(1a)[ In case of a vehicle with stage carriage permit plying on interstate route under Reciprocal Transport Agreement, "Madhya Pradesh Parivahan" shall be painted in blue colour on a white strip on the upper edge of the wind screen and on the exterior of both sides of the body. The size of the strip shall be 10 c.m. wide and size of the letters shall be 8 c.m. in height and be such that it is clearly legible from a distance of 25 metres.] [Inserted by Notification No. F-1-6/09/VIII dated 24.11.2010, Published in M.P. Rajpatra (Asadharan) dated 24-11-2010 Pages 1196(8-10).]