Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(3)(c) in Assam Public Procurement Act, 2017

(c)forfeiture or encashment of any other security or bond relating to the procurement;