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State of Uttar Pradesh - Section

Section 2 in The U.P. Competitive Examination Allocation of Marks Rules, 1986

2. Allocation of marks.

- Notwithstanding anything to the contrary contained in any rules or orders, the maximum marks for interview shall not exceed 12.2 per cent of total marks:Provided that where the marks for interview, calculated under this rule, are not a multiple of five the marks shall be rounded off to a figure, not being a figure exceeding 12.2 per cent of the total marks, which is a multiple of five.