Allahabad High Court
Smt. Bina Devi & Others vs State Of U.P. & Others on 3 July, 2010
Bench: Amar Saran, S.C. Agarwal
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 21765 of 2008 Petitioner :- Smt. Bina Devi & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Ajay Bhanot Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble S.C. Agarwal,J.
Case called out in the revised list. None appears for the petitioners. Learned A.G.A. states that in this case after investigation, the charge sheet has been filed.
In this view of the matter, the writ petition has become infructuous and it is accordingly dismissed. Interim order, if any, stands vacated.
Order Date :- 3.7.2010 ss