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Allahabad High Court

Smt. Bina Devi & Others vs State Of U.P. & Others on 3 July, 2010

Bench: Amar Saran, S.C. Agarwal

Court No. - 46

Case :- CRIMINAL MISC. WRIT PETITION No. - 21765 of 2008

Petitioner :- Smt. Bina Devi & Others
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Ajay Bhanot
Respondent Counsel :- Govt. Advocate

Hon'ble Amar Saran,J.

Hon'ble S.C. Agarwal,J.

Case called out in the revised list. None appears for the petitioners. Learned A.G.A. states that in this case after investigation, the charge sheet has been filed.

In this view of the matter, the writ petition has become infructuous and it is accordingly dismissed. Interim order, if any, stands vacated.

Order Date :- 3.7.2010 ss