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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(b) in The Customs Valuation (Determination of Price of Imported Goods) Rules, 1988.

(b)loading, unloading and handling charges associated with the delivery of the imported goods at the place of importation; and