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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3) in The Jammu and Kashmir State Finance Commission Act, 2006

(3)The Commission shall review and suggest measures for effective implementation of the recommendations and award under the Twelfth Finance Commission (TFC), particularly Fiscal Reform and Budget Management Programme and corrective measures for debt reduction and/ or sustainability and overall improvement in human development and investment climate.